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Deepak Kumar Mehta vs State Of U.P. & Others
2016 Latest Caselaw 6286 ALL

Citation : 2016 Latest Caselaw 6286 ALL
Judgement Date : 29 September, 2016

Allahabad High Court
Deepak Kumar Mehta vs State Of U.P. & Others on 29 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 33797 of 1998
 

 
Petitioner :- Deepak Kumar Mehta
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- W.H. Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Matter is passed over.

Order Date :- 29.9.2016

AU

 

 

 
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