Kamlesh Kumar Singh vs State Of U.P. And Others
2016 Latest Caselaw 6282 ALL

Citation : 2016 Latest Caselaw 6282 ALL
Judgement Date : 29 September, 2016

Allahabad High Court

Kamlesh Kumar Singh vs State Of U.P. And Others on 29 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 31429 of 1998
 

 
Petitioner :- Kamlesh Kumar Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.M. Vishwakarma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner has placed reliance on a judgment of Radhey Shyam Patel and others v. State of U.P. and others, Writ Petition No.1634 (S/S) of 1999 of this Court of Lucknow Bench.

As prayed by the learned Standing Counsel, list this case after two weeks.

Order Date :- 29.9.2016

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