Ram Ajore & Another vs State Of U.P. & Others
2016 Latest Caselaw 6277 ALL

Citation : 2016 Latest Caselaw 6277 ALL
Judgement Date : 29 September, 2016

Allahabad High Court

Ram Ajore & Another vs State Of U.P. & Others on 29 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 11045 of 1997
 

 
Petitioner :- Ram Ajore & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- I.N.Singh,J.P.Sharma,S.S. Singh,Vinod Dwivedi
 
Counsel for Respondent :- SC,S.G. Hasnain
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri J.P. Sharma, learned counsel for the petitioner.

Order Date :- 29.9.2016

Download the LatestLaws.com Mobile App