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Muid Ahmad & Another vs State Of U.P. & Others
2016 Latest Caselaw 6272 ALL

Citation : 2016 Latest Caselaw 6272 ALL
Judgement Date : 29 September, 2016

Allahabad High Court
Muid Ahmad & Another vs State Of U.P. & Others on 29 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6159 of 1999
 

 
Applicant :- Muid Ahmad & Another
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- L.M.Singh
 
Counsel for Opposite Party :- Govt.Advocate,Madan Mohan
 

 
Hon'ble Naheed Ara Moonis,J.

There is an illness slip of Shri R.S. Mishra, learned counsel for the applicants in connected application.

Let the matter be listed after two weeks alongwith Criminal Misc. Application Nos. 6003 of 1999 and 5903 of 1999. On the next date of listing Shri Madan Mohan, who has filed his memo of appearance on behalf of U.P. Avas Evam Vikas Parishad, shall ensure his presence before this Court. Learned counsel for the applicants shall inform Shri Madan Mohan, learned counsel for U.P. Avas Evam Vikas Parishad about this order in writing. In the meantime, the learned A.G.A. shall file counter affidavit.    

Order Date :- 29.9.2016

RU

 

 

 
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