Sampurna Nand Dikshit vs D.I.O.S.,Deoria & Others
2016 Latest Caselaw 6267 ALL

Citation : 2016 Latest Caselaw 6267 ALL
Judgement Date : 29 September, 2016

Allahabad High Court

Sampurna Nand Dikshit vs D.I.O.S.,Deoria & Others on 29 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 13310 of 2000
 

 
Petitioner :- Sampurna Nand Dikshit
 
Respondent :- D.I.O.S.,Deoria & Others
 
Counsel for Petitioner :- R.C.Dwivedi
 
Counsel for Respondent :- C.S.C.,K.Sahi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, matter is passed over.

List again in the due course.

Order Date :- 29.9.2016

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