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Lallo Prasad Sonkar vs Uttar Pradesh State Road ...
2016 Latest Caselaw 6238 ALL

Citation : 2016 Latest Caselaw 6238 ALL
Judgement Date : 28 September, 2016

Allahabad High Court
Lallo Prasad Sonkar vs Uttar Pradesh State Road ... on 28 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 31493 of 2016
 

 
Petitioner :- Lallo Prasad Sonkar
 
Respondent :- Uttar Pradesh State Road Transport Corporation And 3 Others
 
Counsel for Petitioner :- Kripa Shanker Mishra,A. Tandon,Abhishek Tandon
 
Counsel for Respondent :- Sunil Kumar Misra,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, two weeks time is granted to file rejoinder affidavit.

List after expiry of the said period.

Order Date :- 28.9.2016

AU

 

 

 
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