Rajendra Singh Suman And Another vs Uttar Pradesh Krishi Utpadan ...
2016 Latest Caselaw 6225 ALL

Citation : 2016 Latest Caselaw 6225 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Rajendra Singh Suman And Another vs Uttar Pradesh Krishi Utpadan ... on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 14040 of 2016
 

 
Petitioner :- Rajendra Singh Suman And Another
 
Respondent :- Uttar Pradesh Krishi Utpadan Mandi Parishad And 3 Others
 
Counsel for Petitioner :- Amit Saxena,Vindhyavasini Prasad
 
Counsel for Respondent :- Satish Mandhyan,Adarsh Bhushan
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present while Sri Adarsh Bhushan, learned counsel for the respondent is present.

In the interest of justice, the adverse order is deferred.

List in the next cause list.

Order Date :- 28.9.2016

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