Rahul Singhal vs State Of U.P. & Another
2016 Latest Caselaw 6210 ALL

Citation : 2016 Latest Caselaw 6210 ALL
Judgement Date : 27 September, 2016

Allahabad High Court

Rahul Singhal vs State Of U.P. & Another on 27 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 354 of 2016
 

 
Applicant :- Rahul Singhal
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- M J Akhtar,V.M. Zaidi
 
Counsel for Opposite Party :- G.A.,Amit Daga
 

 
Hon'ble Pratyush Kumar,J.

Vakalatnama filed by Sri Amit Daga, Advocate and Sri Sumit Daga, Advocate, on behalf of opposite party No.2, is taken on record.

Sri Daga prays for some time. His prayer is allowed.

Put up on 4.10.2016, as fresh.

Meanwhile, counter affidavit may be filed.

Order Date :- 27.9.2016

G.S

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