Musafir Ram Yadav vs The Inspector Of Police & Another
2016 Latest Caselaw 6185 ALL

Citation : 2016 Latest Caselaw 6185 ALL
Judgement Date : 26 September, 2016

Allahabad High Court

Musafir Ram Yadav vs The Inspector Of Police & Another on 26 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18323 of 2000
 

 
Petitioner :- Musafir Ram Yadav
 
Respondent :- The Inspector Of Police & Another
 
Counsel for Petitioner :- A.K. Singh
 
Counsel for Respondent :- S.S.C.,N.P.Shukla
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Supplementary rejoinder affidavit is taken on record.

Learned counsel for the respondent is not prepared.

List this case in the next cause list.

Order Date :- 26.9.2016

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