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Mrs. Rajni Bhalla vs The Union Of India And Another
2016 Latest Caselaw 6184 ALL

Citation : 2016 Latest Caselaw 6184 ALL
Judgement Date : 26 September, 2016

Allahabad High Court
Mrs. Rajni Bhalla vs The Union Of India And Another on 26 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 12978 of 1997
 

 
Petitioner :- Mrs. Rajni Bhalla
 
Respondent :- The Union Of India And Another
 
Counsel for Petitioner :- Pratima Misra,Anurag Khanna,Suman Sirohi,V.S. Singh
 
Counsel for Respondent :- SC,Anshu Choudhry
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Anshu Choudhry, learned counsel for the respondent.

Order Date :- 26.9.2016

AU

 

 

 
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