Saroj Singh Tomar vs State Of U.P. And 3 Others
2016 Latest Caselaw 6166 ALL

Citation : 2016 Latest Caselaw 6166 ALL
Judgement Date : 26 September, 2016

Allahabad High Court

Saroj Singh Tomar vs State Of U.P. And 3 Others on 26 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 14080 of 2016
 

 
Petitioner :- Saroj Singh Tomar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ashok Kumar Lal
 
Counsel for Respondent :- C.S.C.,Sanjay Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent may serve a copy of the counter affidavit on learned counsel for the petitioner. He may file a rejoinder affidavit within ten days.

List in the week commencing 21.11.2016.

Order Date :- 26.9.2016

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