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Smt. Sushila Chahal vs State Of U.P. & Others
2016 Latest Caselaw 6164 ALL

Citation : 2016 Latest Caselaw 6164 ALL
Judgement Date : 26 September, 2016

Allahabad High Court
Smt. Sushila Chahal vs State Of U.P. & Others on 26 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 12088 of 1997
 

 
Petitioner :- Smt. Sushila Chahal
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Somesh Khare
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Somesh Khare, learned counsel for the petitioner.

Order Date :- 26.9.2016

AU

 

 

 
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