Citation : 2016 Latest Caselaw 6157 ALL
Judgement Date : 26 September, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 11321 of 2016 Petitioner :- Niranjan Lal Srivastav Respondent :- State Of U.P.And 2 Others Counsel for Petitioner :- Prem Narain Dwivedi Counsel for Respondent :- C.S.C.,Raj Mani Yadav Hon'ble Pradeep Kumar Singh Baghel,J.
List after Dussehra vacation.
Order Date :- 26.9.2016
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