Bhupendra Singh Batra & Another vs State Of U.P. & Another
2016 Latest Caselaw 6150 ALL

Citation : 2016 Latest Caselaw 6150 ALL
Judgement Date : 23 September, 2016

Allahabad High Court

Bhupendra Singh Batra & Another vs State Of U.P. & Another on 23 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 2797 of 2016
 

 
Revisionist :- Bhupendra Singh Batra & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Sumit Goyal
 
Counsel for Opposite Party :- G.A.,Swetash Agarwal
 

 
Hon'ble Naheed Ara Moonis,J.

Shri S.M.A. Abdy, Advocate, has put in appearance on behalf of the revisionists.

At the request of learned counsel for the revisionists, let the matter be listed in week commencing 17.10.2016 before the appropriate Bench showing the name of Shri Swetash Agrawal as counsel for the respondent no.2.

However, it is made clear that mere pendency of this revision will not tantamount that any interim order is operating in favour of the revisionists.

Order Date :- 23.9.2016

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