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Hazi Mohd. Salim Mansoori vs State Of U.P.
2016 Latest Caselaw 6147 ALL

Citation : 2016 Latest Caselaw 6147 ALL
Judgement Date : 23 September, 2016

Allahabad High Court
Hazi Mohd. Salim Mansoori vs State Of U.P. on 23 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1920 of 1997
 

 
Applicant :- Hazi Mohd. Salim Mansoori
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- M.P. Rai,Y.S.Saxena
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant, let the case be listed peremptorily after ten days.

Mere pendency of the recall application shall not construe that any cause is surviving in favour of the applicant.

Order Date :- 23.9.2016

RU

 

 

 
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