Shashi Srivastava @ Dhandevi vs State Of U.P. And 4 Others
2016 Latest Caselaw 6142 ALL

Citation : 2016 Latest Caselaw 6142 ALL
Judgement Date : 23 September, 2016

Allahabad High Court

Shashi Srivastava @ Dhandevi vs State Of U.P. And 4 Others on 23 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 20472 of 2016
 

 
Petitioner :- Shashi Srivastava @ Dhandevi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Vinod Kumar Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List after two weeks.

The interim order is extended till the next date of listing.

Order Date :- 23.9.2016

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