Rajendra Prakash Saxena vs State Of U.P. And 7 Ors.
2016 Latest Caselaw 6136 ALL

Citation : 2016 Latest Caselaw 6136 ALL
Judgement Date : 23 September, 2016

Allahabad High Court

Rajendra Prakash Saxena vs State Of U.P. And 7 Ors. on 23 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 35442 of 2016
 

 
Petitioner :- Rajendra Prakash Saxena
 
Respondent :- State Of U.P. And 7 Ors.
 
Counsel for Petitioner :- Ranjeet Asthana,Dinesh Chandra Tripathi
 
Counsel for Respondent :- C.S.C.,Ayank Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Counter affidavit is taken on record.

Learned counsel for the petitioner prays for and is granted two days time to file rejoinder affidavit.

Put up this case on 28.09.2016 in the additional cause list.

Order Date :- 23.9.2016

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