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Ravi Shanker Sharma vs Member Secretary, & Others
2016 Latest Caselaw 6135 ALL

Citation : 2016 Latest Caselaw 6135 ALL
Judgement Date : 23 September, 2016

Allahabad High Court
Ravi Shanker Sharma vs Member Secretary, & Others on 23 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 21416 of 2000
 

 
Petitioner :- Ravi Shanker Sharma
 
Respondent :- Member Secretary, & Others
 
Counsel for Petitioner :- D.S.P. Singh
 
Counsel for Respondent :- O.P. Singh,Anil Tewari,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri D.S.P. Singh, learned counsel for the petitioner.

Order Date :- 23.9.2016

AU

 

 

 
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