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Meenu Rani vs State Of U.P. And Others
2016 Latest Caselaw 6134 ALL

Citation : 2016 Latest Caselaw 6134 ALL
Judgement Date : 23 September, 2016

Allahabad High Court
Meenu Rani vs State Of U.P. And Others on 23 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 56366 of 2005
 

 
Petitioner :- Meenu Rani
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.P. Dubey,S.K.Singh,Shailendra,Sharad Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,K.R. Sirohi,Niraj Upadhyay,Ranjan Srivastava
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, the matter is passed over.

List this case on 06.10.2016.

Order Date :- 23.9.2016

AU

 

 

 
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