Ram Akbal Ram vs State Of U.P. And Others
2016 Latest Caselaw 6118 ALL

Citation : 2016 Latest Caselaw 6118 ALL
Judgement Date : 22 September, 2016

Allahabad High Court

Ram Akbal Ram vs State Of U.P. And Others on 22 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 8045 of 2000
 

 
Petitioner :- Ram Akbal Ram
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.P. Singh,J.P. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, four weeks time to file substitution application.

List thereafter.

Order Date :- 22.9.2016

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