Rajendra Prasad Gupta vs Executive Officer & Another
2016 Latest Caselaw 6116 ALL

Citation : 2016 Latest Caselaw 6116 ALL
Judgement Date : 22 September, 2016

Allahabad High Court

Rajendra Prasad Gupta vs Executive Officer & Another on 22 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 40351 of 1998
 

 
Petitioner :- Rajendra Prasad Gupta
 
Respondent :- Executive Officer & Another
 
Counsel for Petitioner :- Ranjit Saxena
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Ranjit Saxena, learned counsel for the petitioner.

Order Date :- 22.9.2016

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