Smt. Sumitra Devi vs D.M., Kanpur Dehat & Others
2016 Latest Caselaw 6115 ALL

Citation : 2016 Latest Caselaw 6115 ALL
Judgement Date : 22 September, 2016

Allahabad High Court

Smt. Sumitra Devi vs D.M., Kanpur Dehat & Others on 22 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 9338 of 2000
 

 
Petitioner :- Smt. Sumitra Devi
 
Respondent :- D.M., Kanpur Dehat & Others
 
Counsel for Petitioner :- Y.S. Sachan,S.K. Pal,Y.S. Sahan
 
Counsel for Respondent :- C.S.C.,P.C.Shukla
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, list this case after two weeks to file an affidavit.

Order Date :- 22.9.2016

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