Surendra Kumar Saxena vs State Of U.P. And 3 Others
2016 Latest Caselaw 6008 ALL

Citation : 2016 Latest Caselaw 6008 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

Surendra Kumar Saxena vs State Of U.P. And 3 Others on 20 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 24488 of 2016
 

 
Petitioner :- Surendra Kumar Saxena
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ajay Sharma
 
Counsel for Respondent :- C.S.C.,Alpana Dwivedi,Ravindra Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent is granted four weeks and no more time to file counter affidavit.

List this case in the week commencing 24.10.2016.

Order Date :- 20.9.2016

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