Citation : 2016 Latest Caselaw 6006 ALL
Judgement Date : 20 September, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL No. - 3992 of 2016 Appellant :- Harbansh Respondent :- State Of U.P. Counsel for Appellant :- Sudhir Kumar Agarwal Counsel for Respondent :- G.A. Hon'ble Pratyush Kumar,J.
Learned A.G.A prays for and is granted two weeks and no more time to file counter affidavit, objection.
List on 6.10.2016.
Order Date :- 20.9.2016
G.S
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!