Kali Charan And 57 Others vs State Of U.P. And 4 Others
2016 Latest Caselaw 6005 ALL

Citation : 2016 Latest Caselaw 6005 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

Kali Charan And 57 Others vs State Of U.P. And 4 Others on 20 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 38386 of 2016
 

 
Petitioner :- Kali Charan And 57 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Dharmendra Kumar
 
Counsel for Respondent :- C.S.C.,Sujit Kumar Rai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

It has been pointed out by the learned counsel for the respondent that this matter is cognizable by the Division Bench.

Office is directed to list this case before appropriate bench.

Order Date :- 20.9.2016

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