Sant Prakash Verma vs Chairman Central Water ...
2016 Latest Caselaw 6001 ALL

Citation : 2016 Latest Caselaw 6001 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

Sant Prakash Verma vs Chairman Central Water ... on 20 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 21383 of 1999
 

 
Petitioner :- Sant Prakash Verma
 
Respondent :- Chairman Central Water Commission & Others
 
Counsel for Petitioner :- R.K.Nigam,P.K. Dwivedi
 
Counsel for Respondent :- S.S.C.,A.K.Rai,S. Banerji,S.N. Srivastava
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, the matter is adjourned.

List this case in the next cause list.

Order Date :- 20.9.2016

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