Balvir Singh vs Director General Railway And ...
2016 Latest Caselaw 5991 ALL

Citation : 2016 Latest Caselaw 5991 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

Balvir Singh vs Director General Railway And ... on 20 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 6668 of 2000
 

 
Petitioner :- Balvir Singh
 
Respondent :- Director General Railway And Others
 
Counsel for Petitioner :- Y.K. Saxena
 
Counsel for Respondent :- Anand Kumar,R.S. Chauhan,S.C.,S.S. Sharma
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, two weeks further time is granted to file amendment application in the writ petition.

List thereafter.

Order Date :- 20.9.2016

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