Ram Singh vs Distt. Asstt. Registrar, Coop. ...
2016 Latest Caselaw 5978 ALL

Citation : 2016 Latest Caselaw 5978 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

Ram Singh vs Distt. Asstt. Registrar, Coop. ... on 20 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 30476 of 1998
 

 
Petitioner :- Ram Singh
 
Respondent :- Distt. Asstt. Registrar, Coop. Societies, & Another
 
Counsel for Petitioner :- Shashi Nandan,A.C.Pandey,Udayan Nandan
 
Counsel for Respondent :- C.S.C.,H.R. Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, the matter is passed over.

List this case in the next cause list.

Order Date :- 20.9.2016

Download the LatestLaws.com Mobile App