Surendra Kumar Kulshereshtha vs State Of U.P. And 3 Others
2016 Latest Caselaw 5959 ALL

Citation : 2016 Latest Caselaw 5959 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Surendra Kumar Kulshereshtha vs State Of U.P. And 3 Others on 19 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 372 CR.P.C. No. - 4047 of 2015
 

 
Appellant :- Surendra Kumar Kulshereshtha
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Appellant :- Kandarp Srivastava,Kaustubh Srivastava
 
Counsel for Respondent :- Govt.Advocate,Om Prakash Yadav
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. No one is present from the side of the appellant.

List on 30.9.2016.

Order Date :- 19.9.2016

G.S

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