Citation : 2016 Latest Caselaw 5950 ALL
Judgement Date : 19 September, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 16556 of 1997 Petitioner :- Sahagu Ram Respondent :- State Of U.P. And Another Counsel for Petitioner :- Mohan Yadav,Surendra Kumar Counsel for Respondent :- S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Passed over on the illness slip of Sri Surendra Kumar, learned counsel for the petitioner.
List in the next cause list.
Order Date :- 19.9.2016
AU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!