Lal Badan Verma vs State Of U.P.& Others
2016 Latest Caselaw 5947 ALL

Citation : 2016 Latest Caselaw 5947 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Lal Badan Verma vs State Of U.P.& Others on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 11727 of 2000
 

 
Petitioner :- Lal Badan Verma
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- P.C. Jhingan,Lallan Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, list this case in the week commencing 17.10.2016.

Order Date :- 19.9.2016

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