Putti Lal Verma vs State Of U.P. And Another
2016 Latest Caselaw 5944 ALL

Citation : 2016 Latest Caselaw 5944 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Putti Lal Verma vs State Of U.P. And Another on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 7210 of 2000
 

 
Petitioner :- Putti Lal Verma
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- S.C. Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri S.C. Tiwari, learned counsel for the petitioner.

List in the next cause list.

Order Date :- 19.9.2016

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