Haresh And Others vs Executive Officer And Others
2016 Latest Caselaw 5927 ALL

Citation : 2016 Latest Caselaw 5927 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Haresh And Others vs Executive Officer And Others on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 6984 of 2000
 

 
Petitioner :- Haresh And Others
 
Respondent :- Executive Officer And Others
 
Counsel for Petitioner :- S.D. Pathak,Dinesh Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, three weeks time is granted to file rejoinder affidavit.

List thereafter.

Order Date :- 19.9.2016

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