Raja Ram Singh vs State Of U.P. And 5 Others
2016 Latest Caselaw 5926 ALL

Citation : 2016 Latest Caselaw 5926 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Raja Ram Singh vs State Of U.P. And 5 Others on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 14922 of 2016
 

 
Petitioner :- Raja Ram Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Dilip Kumar Upadhyay
 
Counsel for Respondent :- C.S.C.,Q.H. Siddiqui
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, the matter is passed over to enable him to implead the necessary party.

List after ten days.

Order Date :- 19.9.2016

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