Mahendra Singh vs State Of U.P. And 2 Others
2016 Latest Caselaw 5923 ALL

Citation : 2016 Latest Caselaw 5923 ALL
Judgement Date : 19 September, 2016

Allahabad High Court

Mahendra Singh vs State Of U.P. And 2 Others on 19 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 31648 of 2016
 

 
Petitioner :- Mahendra Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- R.C. Maurya
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, the matter is passed over.

Learned counsel for the respondent is granted four weeks time to file counter affidavit.

Learned counsel for the petitioner shall inform the learned counsel for the respondent about this order, in writing, within three days.

List after expiry of the aforesaid period.

Order Date :- 19.9.2016

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