M/S M.S.Sarees And Its ... vs Union Of India And Others
2016 Latest Caselaw 5912 ALL

Citation : 2016 Latest Caselaw 5912 ALL
Judgement Date : 17 September, 2016

Allahabad High Court

M/S M.S.Sarees And Its ... vs Union Of India And Others on 17 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 578 of 1994
 

 
Applicant :- M/S M.S.Sarees And Its Partner,P.S.Chowk,
 
Opposite Party :- Union Of India And Others
 
Counsel for Applicant :- A.K. Srivastava,P.N. Srivastava,Shekhar Srivastava,V.N.Srivastava
 
Counsel for Opposite Party :- A.G.A.,Bharat Ji Agarwal,Shambhoo Chopra
 

 
Hon'ble Naheed Ara Moonis,J.

The case is adjourned on account of illness slip of Shri Ashok Kumar, learned counsel for the Income Tax Department.

Learned counsel for the applicant is present and he has serious objection.

Let the case be listed peremptorily in the next cause list.

Order Date :- 17.9.2016

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