Komal Computer Centre And Another vs Mritunjay Sarang, Principal ...
2016 Latest Caselaw 5878 ALL

Citation : 2016 Latest Caselaw 5878 ALL
Judgement Date : 15 September, 2016

Allahabad High Court

Komal Computer Centre And Another vs Mritunjay Sarang, Principal ... on 15 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2890 of 2012
 

 
Applicant :- Komal Computer Centre And Another
 
Opposite Party :- Mritunjay Sarang, Principal Secry. And Others
 
Counsel for Applicant :- R.K. Pandey,Shiv Nath Singh
 
Counsel for Opposite Party :- Sanjay Kumar Om,SC
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list in the week commencing 17.11.2016.

Order Date :- 15.9.2016

G.S

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