Rizwan Ullah Ansari vs Sri Brahmanand Tiwari, Senior ...
2016 Latest Caselaw 5874 ALL

Citation : 2016 Latest Caselaw 5874 ALL
Judgement Date : 15 September, 2016

Allahabad High Court

Rizwan Ullah Ansari vs Sri Brahmanand Tiwari, Senior ... on 15 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5023 of 2012
 

 
Applicant :- Rizwan Ullah Ansari
 
Opposite Party :- Sri Brahmanand Tiwari, Senior Clerk B.S.A. And Others
 
Counsel for Applicant :- K.M. Asthana
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Pankaj Naqvi,J.

Civil Misc. Impleadment Application No.236339 of 2016.

Heard learned counsel for applicants.

The application is allowed.

Let necessary incorporation be carried out in the array of parties. Notice be issued to newly impleaded opposite party, who may file his response/counter affidavit by the next date.

List in the week commencing 15.11.2016.

Order Date :- 15.9.2016

G.S

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