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Gena Singh vs Suresh Dwivedi, Managing ...
2016 Latest Caselaw 5873 ALL

Citation : 2016 Latest Caselaw 5873 ALL
Judgement Date : 15 September, 2016

Allahabad High Court
Gena Singh vs Suresh Dwivedi, Managing ... on 15 September, 2016
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 6415 of 2014
 

 
Applicant :- Gena Singh
 
Opposite Party :- Suresh Dwivedi, Managing Director U,P. Cooperatiove & 3 Ors
 
Counsel for Applicant :- Brahmanand Tripahi
 
Counsel for Opposite Party :- S.C.,Rohit Agarwal
 

 
Hon'ble Pankaj Naqvi,J.

Ref:- Civil Misc. Impleadment Application No.275648 of 2016.

Heard learned counsel for applicant.

The application is allowed.

Let necessary incorporation be carried out in the array of parties. Notice be issued to newly impleaded opposite party, who may file his response/counter affidavit by the next date.

List in the week commencing 15.11.2016.

Order Date :- 15.9.2016

G.S

 

 

 
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