Jagat Narayan vs Shri Manoj Kumar Mishra, Dist. ...
2016 Latest Caselaw 5872 ALL

Citation : 2016 Latest Caselaw 5872 ALL
Judgement Date : 15 September, 2016

Allahabad High Court

Jagat Narayan vs Shri Manoj Kumar Mishra, Dist. ... on 15 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3885 of 2015
 

 
Applicant :- Jagat Narayan
 
Opposite Party :- Shri Manoj Kumar Mishra, Dist. Basic Edu. Officer And Anr.
 
Counsel for Applicant :- Amresh Tripathi,A.D. Saunders,S.K. Gupta
 
Counsel for Opposite Party :- S.C.,Amresh Kumar Tiwari,Shyam Krishana Gupta
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list in the week commencing 17.10.2016.

Order Date :- 15.9.2016

G.S

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