Citation : 2016 Latest Caselaw 5870 ALL
Judgement Date : 15 September, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- CONTEMPT APPLICATION (CIVIL) No. - 646 of 2016 Applicant :- Viswa Nath Prasad Dwivedi Opposite Party :- Tribhuwan Tiwari, C.G.M./ Chief Engineer And Another Counsel for Applicant :- Sanjay Kumar Counsel for Opposite Party :- S.C. Hon'ble Pankaj Naqvi,J.
As prayed, list on 27.9.2016.
Order Date :- 15.9.2016
G.S
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