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Ganeshi vs Revati Prasad And 4 Others
2016 Latest Caselaw 5867 ALL

Citation : 2016 Latest Caselaw 5867 ALL
Judgement Date : 15 September, 2016

Allahabad High Court
Ganeshi vs Revati Prasad And 4 Others on 15 September, 2016
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3281 of 2015
 

 
Applicant :- Ganeshi
 
Opposite Party :- Revati Prasad And 4 Others
 
Counsel for Applicant :- Syed Irfan Ali,Ajit Kumar,Vijay Kumar Verma
 
Counsel for Opposite Party :- S.C.,Mohit Kumar
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list in the week commencing 17.10.2016.

Order Date :- 15.9.2016

G.S

 

 

 
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