Indu vs Sunita Gulati, Under Secry., ...
2016 Latest Caselaw 5856 ALL

Citation : 2016 Latest Caselaw 5856 ALL
Judgement Date : 15 September, 2016

Allahabad High Court

Indu vs Sunita Gulati, Under Secry., ... on 15 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1372 of 2016
 

 
Applicant :- Indu
 
Opposite Party :- Sunita Gulati, Under Secry., U.G.C., New Delhi
 
Counsel for Applicant :- Birendra Kumar Yadav,Lal Behari Yadav
 
Counsel for Opposite Party :- Rijwan Ali Akhtar
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list in the week commencing 17.10.2016.

Order Date :- 15.9.2016

G.S

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