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Smt. Manju Shriwastav vs Pravin Singh
2016 Latest Caselaw 5850 ALL

Citation : 2016 Latest Caselaw 5850 ALL
Judgement Date : 15 September, 2016

Allahabad High Court
Smt. Manju Shriwastav vs Pravin Singh on 15 September, 2016
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3276 of 2016
 

 
Applicant :- Smt. Manju Shriwastav
 
Opposite Party :- Pravin Singh
 
Counsel for Applicant :- Aditya Swaroop Srivastava,Abhishek Srivastava
 

 
Hon'ble Pankaj Naqvi,J.

In view of the office report dated 14.9.2016, notice has been served on opposite party but he has not appeared either in person or through his counsel.

Let bailable warrant of arrest be issued to opposite party for 7.10.2016 to be executed through the C.J.M concerned.

List on 7.10.2016.

Order Date :- 15.9.2016

G.S

 

 

 
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