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Ram Murti Smarak Instt Of Medical ... vs State Of U.P Thru Secy Medical Edu ...
2016 Latest Caselaw 5842 ALL

Citation : 2016 Latest Caselaw 5842 ALL
Judgement Date : 15 September, 2016

Allahabad High Court
Ram Murti Smarak Instt Of Medical ... vs State Of U.P Thru Secy Medical Edu ... on 15 September, 2016
Bench: Amreshwar Pratap Sahi, Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 21627 of 2016
 

 
Petitioner :- Ram Murti Smarak Instt Of Medical Sciences Thru Dev Murti
 
Respondent :- State Of U.P Thru Secy Medical Edu Lko & Ors
 
Counsel for Petitioner :- Mrs. Komal Jaiswal-Ojus L,Ambrish Singh Yadav
 
Counsel for Respondent :- C.S.C,Sanjay Bhasin,Waseeq Uddin Ahmad
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Rajan Roy,J.

The writ petition is partly allowed vide our order of date passed in Writ Petition No. 20575 (MB) of 2016.

Order Date :- 15.9.2016

Vijay

                                       (Rajan Roy, J)  (Amreshwar Pratap Sahi, J)

 

 

 
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