Era Lucknow Medical Colleges Thru ... vs U.O.I Thru Secy Medical Edu Health ...
2016 Latest Caselaw 5839 ALL

Citation : 2016 Latest Caselaw 5839 ALL
Judgement Date : 15 September, 2016

Allahabad High Court

Era Lucknow Medical Colleges Thru ... vs U.O.I Thru Secy Medical Edu Health ... on 15 September, 2016

Bench: Amreshwar Pratap Sahi, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 21505 of 2016
 

 
Petitioner :- Era Lucknow Medical Colleges Thru Prin. Dr Kumkum Srivastava
 
Respondent :- U.O.I Thru Secy Medical Edu Health & Family Welfare New Delh
 
Counsel for Petitioner :- Sandeep Dixit
 
Counsel for Respondent :- C.S.C,A.S.G,G.K Srivastava,Sanjay Bhasin
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Rajan Roy,J.

The writ petition is partly allowed vide our order of date passed in Writ Petition No. 20575 (MB) of 2016.

Order Date :- 15.9.2016

Vijay

(Rajan Roy, J) (Amreshwar Pratap Sahi, J)

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