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Dr. Shailendra Pratap Srivastava vs State Of U.P.
2016 Latest Caselaw 5831 ALL

Citation : 2016 Latest Caselaw 5831 ALL
Judgement Date : 15 September, 2016

Allahabad High Court
Dr. Shailendra Pratap Srivastava vs State Of U.P. on 15 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3332 of 1995
 

 
Applicant :- Dr. Shailendra Pratap Srivastava
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- V.K. Sharma,Gopal Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to send a reminder to the Prabhari Nirikshak Railway Suraksha, Shamali, District Muzaffarnagar in compliance of the order dated 28.7.2016. In case no one appears on behalf of  the Prabhari Nirikshak Railway Suraksha, Shamali, District Muzaffarnagar, the Court shall proceed to decide the case finally.

Let the matter be listed after three weeks. 

Order Date :- 15.9.2016

RU

 

 

 
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