Anil Kumar vs State Of U.P. & Others
2016 Latest Caselaw 5826 ALL

Citation : 2016 Latest Caselaw 5826 ALL
Judgement Date : 15 September, 2016

Allahabad High Court

Anil Kumar vs State Of U.P. & Others on 15 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 7035 of 2000
 

 
Applicant :- Anil Kumar
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Vijay Prakash
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of Shri Vijay Prakash, learned counsel for the applicant, let the matter be listed peremptorily in the next cause list.

Order Date :- 15.9.2016

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