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Shashi Bhushan vs State Of U.P.
2016 Latest Caselaw 5818 ALL

Citation : 2016 Latest Caselaw 5818 ALL
Judgement Date : 14 September, 2016

Allahabad High Court
Shashi Bhushan vs State Of U.P. on 14 September, 2016
Bench: Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26879 of 2016
 

 
Applicant :- Shashi Bhushan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kunjesh Kumar Dubey
 
Counsel for Opposite Party :- G.A.,K.D.Tiwari,Surendra Nath Tripathi
 

 
Hon'ble Om Prakash-VII,J.

As prayed, put up on 6.10.2016, as fresh. 

Order Date :- 14.9.2016

G.S

 

 

 
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