Ankur @ Raja vs State Of U.P.
2016 Latest Caselaw 5817 ALL

Citation : 2016 Latest Caselaw 5817 ALL
Judgement Date : 14 September, 2016

Allahabad High Court

Ankur @ Raja vs State Of U.P. on 14 September, 2016

Bench: Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23497 of 2016
 

 
Applicant :- Ankur @ Raja
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Raj Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Om Prakash-VII,J.

Counter affidavit on behalf of State is taken on record.

Learned counsel for the applicant prays for and is granted two weeks' time to file rejoinder affidavit.

List on 3.10.2016.

Order Date :- 14.9.2016

G.S

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